LAWS(DLH)-2025-11-141

DIDAR SINGH Vs. STATE NCT OF DELHI

Decided On November 14, 2025
DIDAR SINGH Appellant
V/S
STATE NCT OF DELHI Respondents

JUDGEMENT

(1.) "A mother is the only person who carries you for nine months in her belly, three years in her arms and forever in her heart".

(2.) The bond between the mother and children is so strong, pure and aboveboard that there is no scope for any sort of selfishness. There is a famous line in a song which goes as under that "Poot kapoot sune hai par na maata sunee kumaata".

(3.) If something adverse happens to the mother involving her son, then there must be a very drastic reason behind it. If that incident happens to be the death or homicide of the mother, with allegations of the son's involvement, apart from that of the husband, one can easily imagine how serious the reason must be. It would have to be something truly grave and devastating, where allegations of murder and destroying evidence are levelled against the son and the husband.