(1.) The lis
(2.) The decision in Shobhin Bali1 v Registrar General Delhi High Court, 2025 SCC OnLine Del 911
(3.) It is in this background that we have to decide the present writ petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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