SUPERTECH LIMITED Vs. KANWAL BATRA

JUDGEMENT

(1.) The main petition is listed for 21/5/2025.

(2.) However, the abovesaid application has been moved by respondents (Decree Holders) seeking early hearing of the main petition.

(3.) Learned counsel for the petitioner has also joined the proceedings through video conferencing and with the consent of the parties, the matter has been taken up today itself.