LAWS(DLH)-2025-1-70

AVINASH SINGH JAWA Vs. ROHIT KAPOOR

Decided On January 17, 2025
Avinash Singh Jawa Appellant
V/S
Rohit Kapoor Respondents

JUDGEMENT

(1.) This matter has been received on transfer.

(2.) Allowed, subject to all just exceptions.

(3.) Application stands disposed of.