LAWS(DLH)-2025-6-90

MINOR A Vs. STATE

Decided On June 30, 2025
Minor A Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) The present petition has been filed by Minor A through her mother.

(2.) Minor is sixteen years of age, her date of birth being 15/4/2009.

(3.) Minor is, reportedly, victim of sexual assault and is currently at an approximate 26 weeks gestational period.