(1.) Allowed, subject to all just exceptions.
(2.) Application stands disposed of.
(3.) The present petition has been filed seeking grant of anticipatory bail in connection with FIR No. 498/2025 under Ss. 64(1)/123/89/69/351(2) of BNS, registered at PS Paharganj, District Central, Delhi.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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