(1.) The point raised in the present petition is a short one.
(2.) The respondent-Mr Saurabh Goel, had filed a suit against one Mr. Kunal Ailawadi and such suit was eventually decreed in favour of respondent.
(3.) Armed with such decree, respondent filed an execution petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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