KALU RAM SAINI Vs. UNION OF INDIA

JUDGEMENT

(1.) This petition has been filed by the petitioner praying for the following reliefs: -

(2.) It is the case of the petitioner that the petitioner, who is working as a Sub-Inspector (Executive) in the Central Industrial Security Force (in short, 'CISF'), applied for the post of Assistant Commandant (Executive) in the CISF through the Limited Competitive Examination-2019 (in short, 'LDCE') notified by the respondent no.3, the Union Public Service Commission (in short, 'UPSC').

(3.) By way of the above Notification, a total of 10 posts of Assistant Commandant (Exe) were notified by the UPSC, out of which six posts were in the unreserved category, three posts were reserved for the Scheduled Tribe category, and one post was reserved for the Scheduled Caste category. The petitioner had applied under the unreserved category.