MACLEODS PHARMACEUTICALS LTD. Vs. CONTROLLER OF PATENTS

JUDGEMENT

(1.) The captioned applications have been filed by the respondent no.2 seeking dismissal of the present petition.

(2.) The following issues arise for adjudication in the two applications:

(3.) The petitioner, Macleods Pharmaceuticals Ltd., is engaged in manufacturing and marketing of diverse pharmaceutical products including anti-diabetic drugs.