ABHIJIT MISHRA Vs. WIPRO LTD.

Referred Judgements :-

THEAKER V. RICHARDSON [REFERRED TO]
DRUMMOND-JACKSON V. BRITISH MEDICAL ASSOCIATION [REFERRED TO]
DRUMMOND JACKSON V. BRITISH MEDICAL ASSOCIATION [REFERRED TO]
KUNDANMAL S/C MULCHAND V. EMPEROR [REFERRED TO]
RASHTRIYA MAHILA KOSH V THE DALE VIEW [REFERRED TO]
CASSELL AND CO. LTD. V. BROOME [REFERRED TO]
S R TEWARI VS. DISTRICT BOARD AGRA NOW ANTARIM ZILA PARISHAD AGRA [REFERRED TO]
EXECUTIVE COMMITTEE U P WAREHOUSING CORPORATION VS. CHANDRA KIRAN TYAGI [REFERRED TO]
HINDUSTAN STEELS LIMITED ROURKELA VS. A K ROY [REFERRED TO]
BANK OF BARODA VS. JEEWAN LAL MEHROTRA [REFERRED TO]
EXECUTIVE COMMITTEE OF VAISH DEGREE COLLEGE SHAMLI VS. LAKSHMI NARAIN [REFERRED TO]
J TIWARI VS. JWALA DEVI VIDYA MANDIR [REFERRED TO]
INDIAN OIL CORPORATION LIMITED VS. AMRITSAR GAS SERVICE [REFERRED TO]
BILAL AHMED KALOO STATE OF ANDHRA PRADESH VS. STATE OF ANDHRA PRADESH :BILAL AHMED KALOO [REFERRED TO]
BINNY LTD VS. V SADASIVAN [REFERRED TO]
RAM JETHMALANI VS. SUBRAMANIAM SWAMY [REFERRED TO]
S S SANYAL VS. K V R NAIR [REFERRED TO]
STATE OF MAHARASHTRA VS. SARVODAYA INDUSTRIES [REFERRED TO]
MAHENDER RAM VS. HARNANDAN PRASAD [REFERRED TO]