LAWS(DLH)-2025-3-42

SAVERA REALTY PVT LTD. Vs. SABYASACHI CHAKORBORTY

Decided On March 24, 2025
Savera Realty Pvt Ltd. Appellant
V/S
Sabyasachi Chakorborty Respondents

JUDGEMENT

(1.) Respondent herein has been served through publication and the publication was carried out in Newspapers 'Vir Arjun' and 'Statesman' dtd. 30/6/2023.

(2.) Despite such deemed service, there is no representation from the side of respondent/judgment debtor.

(3.) The issue raised in the present petition is a very short one.