VISHVANATH AGARWAL Vs. ELECTION COMMISSION OF INDIA

Referred Judgements :-

NEVILLE V. LONDON EXPRESS NEWSPAPERS LTD. [REFERRED TO]
ATTORNEY GENERAL OF TRINIDAD V. GORDON GRANT AND CO. LTD. [REFERRED TO]
SECY. OF STATE V. MASK AND CO. [REFERRED TO]
HURDUTRAI JAGADISH PRASAD V. OFFICIAL ASSIGNEE OF CALCUTTA [REFERRED TO]
N.P. PONNUSWAMI V. RETURNING OFFICER,NAMAKKAL CONSTITUENCY AND OTHERS [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
ELECTION COMMISSION OF INDIA VS. ASHOK KUMAR [REFERRED TO]