REGENT COMPUTRONICS PVT. LTD.

Mudit Gupta Appellant

V/S

AIRPORT AUTHORITY OF INDIA Respondents

Referred Judgements :-

DR (MAJOR) MEETA SAHAI VS. STATE OF BIHAR [REFERRED TO]
RAVI KUMAR VS. DEPARTMENT OF SPACE [REFERRED TO]
GOVT OF INDIA VS. RAVI PRAKASH GUPTA [REFERRED TO]
VIJENDRA KUMAR VERMA VS. PUBLIC SERVICE COMMISSION UTTARAKHAND [REFERRED TO]
UNION OF INDIA VS. NATIONAL FEDERATION OF THE BLIND [REFERRED TO]
V.SURENDRA MOHAN VS. STATE OF TAMIL NADU [REFERRED TO]
VIKASH KUMAR VS. UNION PUBLIC SERVICE COMMISSION [REFERRED TO]

JUDGEMENT

(1.) Said Lady Smart, from Jonathan Swift's "Polite Conversation in Three Dialogues", penned early in the 18th century - "There's none so blind as they that won't see".

(2.) We, in this batch of cases, are faced with the question - Can the blind see?

(3.) Law, however, has a habit of complicating the simplest of issues.

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MUDIT GUPTA Vs. AIRPORT AUTHORITY OF INDIA

Referred Judgements :-

JUDGEMENT

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