COURT ON ITS OWN MOTION Vs. DHANPAT

Referred Judgements :-

D. STEPHENS VS. NOSIBOLLA [REFERRED TO]
LOGENDRANATH JHA VS. POLAILAL BISWAS [REFERRED TO]
JENNISON VS. BAKER [REFERRED TO]
K CHINNASWAMY REDDY VS. STATE OF ANDHRA PRADESH AND ANR. [REFERRED TO]
JITENDRA KUMAR RODE VS. UNION OF INDIA [REFERRED TO]
STATE OF UTTAR PRADESH VS. ANIL SINGH [REFERRED TO]
MOHANLALSHAMJISONI VS. UNION OF INDIA [REFERRED TO]
KARNEL SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
RAM BIHARI YADAV VS. STATE OF BIHAR [REFERRED TO]
PARAS YADAV VS. STATE OF BIHAR [REFERRED TO]
RAVINDER KUMAR VS. STATE OF PUNJAB [REFERRED TO]
AMAR SINGH VS. BALWINDER SINGH [REFERRED TO]
SHAKILA ABDUL GAFAR KHAN VS. VASANT RAGHUNATH DHOBLE [REFERRED TO]
STATE OF UTTAR PRADESH VS. ABHAI RAJ SINGH [REFERRED TO]
ZAHIRA HABIBULLA H SHEIKH VS. STATE OF GUJARAT [REFERRED TO]
POPULAR MUTHIAH VS. STATE [REFERRED TO]
SITA RAM VS. STATE [REFERRED TO]
MOHD HUSSAIN ALIAS JULFIKAR ALI VS. STATE GOVT OF NCT DELHI [REFERRED TO]
VINAY TYAGI VS. IRSHAD ALI @ DEEPAK [REFERRED TO]
V K MISHRA & ANR VS. STATE OF UTTARAKHAND [REFERRED TO]
EDAKKANDI DINESHAN @ P. DINESHAN VS. STATE OF KERELA [REFERRED TO]