(1.) CRL.M.A. 21884/2024 & CRL.M.A. 28957/2024 EXEMPTION 1. Allowed, subject to all just exceptions.
(2.) The applications stand disposed of. CRL.M.A. 28956/2024 FOR IMPLEADMENT
(3.) This is an application seeking impleadment of Raj Kumar @ Rajan Verma as petitioner in Crl. M.C.5733/2024.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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