(1.) Exemptions allowed, subject to all just exceptions.
(2.) The applications stand disposed of.
(3.) The petitioners are defending two separate eviction petitions filed by the same landlord.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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