YESAK ANGSOM GEBRREEGIZAGABER Vs. NARCOTICS CONTROL BUREAU

JUDGEMENT

(1.) The accused/applicant, suffering incarceration from 15/10/2022, seeks regular bail in case Crime No. VIII/74/DZU/2022 of PS NCB, DZU, RK Puram for offence under Sec. 8/21/23/29/34/54 NDPS Act.

(2.) The respondent, Narcotics Control Bureau (NCB), filed status report opposing the bail application.

(3.) I heard learned counsel for both sides.