RAJASHTAHAN PATRIKA PVT.LTD. Vs. UNION OF INDIA

JUDGEMENT

(1.) The present petition has been filed by the petitioner, inter-alia, seeking the following prayer/s:-

(2.) The factual background of this matter is that the petitioner holds a perpetual lease for Industrial Plot No. B-8 (B&C), measuring 4026 square meters, located in Malviya Industrial Area, Jaipur, Rajasthan. The plot was leased by the Rajasthan State Industrial Development & Investment Corporation Ltd. (RIICO), which developed the site for industrial purposes.

(3.) RIICO approved the revised building plans for the petitioner's structure, permitting the construction of a seven-story building under approval letter no. 1674, dtd. 18/11/2021. The approved height was 30.78 meters from the plinth level. The relevant portion of the approval letter dtd. 18/11/2021 is reproduced as under -