(1.) The point raised in the present petition is very short one.
(2.) Petitioner herein i.e. Ms. Shilpa Gupta filed a suit for recovery of Rs.10.00 lacs.
(3.) After completion of pleadings, the suit was taken up on 17/12/2024 and issues were framed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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