(1.) One Mr. Ved Prakash had, allegedly, executed a Will on 10/3/2021.
(2.) He unfortunately died on 7/1/2023.
(3.) Mr. Mukesh Kumar, being son of such deceased testator filed a petition under Sec. 276 of Indian Succession Act, 1925, seeking probate.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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