SHIV RAJ SINGH Vs. PREETI JAIN

JUDGEMENT

(1.) The grievance in the present petition is qua the denial of consolidation of two cases.

(2.) The petitioner/plaintiff Mr. Shiv Raj Singh has filed a suit (CS No.611970/2016) and by virtue of the abovesaid suit, plaintiff i.e. Shiv Raj Singh is seeking declaration, cancellation and injunction which relates to one shop situated at 2/28 Roop Nagar, Delhi.

(3.) The abovesaid suit is prior in time.