DINESH SINGH Vs. POOJA

JUDGEMENT

(1.) CM Appl.72977/2024[Seeking early hearing] : This is an Application filed on behalf of the Petitioner seeking early hearing in the matter.

(2.) Learned Counsel for the Petitioner submits that the execution proceedings have been initiated by the Respondent.

(3.) In view of the aforegoing, the Application is allowed. The matter is taken up for hearing today. RC.REV. 99/2024