WIKIMEDIA FOUNDATION INC Vs. ANI MEDIA PRIVATE LIMITED

JUDGEMENT

(1.) This hearing has been done through hybrid mode.

(2.) Allowed, subject to all just exceptions. Applications are disposed of.

(3.) The present appeal has been filed on behalf of the Appellant-Wikimedia Foundation Inc. inter alia, challenging the impugned order dtd. 2/4/2025 in CS (OS) 524/2024 titled, ANI Media Pvt. Ltd. v. Wikimedia Foundation Inc. and Ors., by which the ld. Single Judge has disposed of the injunction application filed by the Asian News International Media Pvt. Ltd. (hereinafter, 'ANI') seeking interim injunction, in the following terms: