GOVT. OF NCT OF DELHI Vs. DURGA PARSHAD

JUDGEMENT

(1.) These cases are fully covered by the order dtd. 20/9/2017 passed by the Supreme Court in Praveen Kumar v Delhi Subordinate Service Selection Board.

(2.) Nonetheless, a brief overview of the facts would be appropriate.

(3.) As these writ petitions involved identical issues, we deem it appropriate to advert to the facts with respect to WP (C) 5179/2018 .