(1.) None appears on behalf of the petitioner.
(2.) Respondent is, however, present with her counsel Mr. Vikash Trivedi.
(3.) Petitioner herein is defending a petition filed by his wife whereby she is seeking divorce on the ground of cruelty and desertion.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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