LAWS(DLH)-2025-4-150

CENTRAL BUREAU OF INVESTIGATION Vs. AVNISH KUMAR

Decided On April 25, 2025
CENTRAL BUREAU OF INVESTIGATION Appellant
V/S
AVNISH KUMAR Respondents

JUDGEMENT

(1.) Allowed, subject to just exceptions.

(2.) The Application stands disposed of.

(3.) The case is received on Transfer.