(1.) CM APPL. 17583/2025 (condonation of delay)
(2.) Application stands disposed of
(3.) Present petition has been filed under Article 227 of the Constitution of India by Mr. Satbir Singh, who is defending a claim petition filed by M/s Versatile Commotrade Private Limited.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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