YASHVARDHAN Vs. UNION OF INDIA

JUDGEMENT

(1.) The petitioner has filed this petition under Article 226 of the Constitution, seeking compassionate appointment in the service of respondent No. 2 ' National Bal Bhawan ['NBB'], where his late father served as a Junior Sports Instructor (Judo).

(2.) The petitioner's father was in the service of NBB for 27 years, and died on 21/5/2021 at the age of 57. The death certificate records Bilateral Severe Covid Pneumonia as the cause of death.

(3.) The family of the deceased consisted of his wife ' Smt. Anupama and two sons, of whom the petitioner is the younger.