(1.) Petitioner seeks early hearing in the present matter.
(2.) The next date of hearing is 3/7/2025, which is not far off.
(3.) However, since there is a request for stay of the proceedings before the learned Trial Court the main petition, as such, has been taken up today itself.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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