WESTEND GREEN FARMS SOCIETY Vs. KAPIL KUMARIA

JUDGEMENT

(1.) Petitioner had filed four different suits which were registered as CM (Comm) 315/2022, CM (Comm) 294/2022, CM (Comm) 313/2022 and CM (Comm) 316/2022.

(2.) In all the abovesaid suits, defendant No. 2 moved an application seeking deletion of its name from array of the parties.

(3.) Learned Trial Court has allowed the above said application vide order dtd. 5/8/2024 and has permitted the name of defendant No. 2 to be deleted.