(1.) The accused/applicant seeks anticipatory bail in case FIR No.246/2024 of PS Subhash Place for offence under Sec. 386/34 IPC.
(2.) None appears for the accused/applicant.
(3.) Learned APP accepts notice. I have heard the learned APP assisted by IO/SI Neeraj Kumar.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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