(1.) CM APPL.2006/2015
(2.) The application stands disposed of.
(3.) Aggrieved by the order passed by the Central Administrative Tribunal (hereinafter referred to as 'Tribunal') by which OA filed by the respondent herein was allowed has led to the filing of the present writ petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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