(1.) IA No. 10259/2015 (under Order 12 Rule 6 CPC filed by the plaintiff) in CS(OS) No. 2585/2014
(2.) ARGUMENTS heard. Record perused.
(3.) RELEVANT it would be to refer and rely upon the Order 12 Rule 6 of the CPC, which reads as under: -
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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