REGENT COMPUTRONICS PVT. LTD.

UNION OF INDIA Appellant

V/S

Jagdamba Singh Respondents

Referred Judgements :-

RAMSINHJI VIRAJI RATHOD,PARMANAND SOCIETY V. THE STATE OF GUJARAT AND ANOTHER [REFERRED TO]
ANDHRA BANK V. W.T. SESHACHALAM [REFERRED TO]
BHAG SINGH V. PUNJAB AND SIND BANK [REFERRED TO]
COMMISSIONER OF POLICE VS. OM KUMAR [REFERRED TO]
UNION OF INDIA VS. JAYARAM DAMODHAR TIMIRI [REFERRED TO]

JUDGEMENT

(1.) CM APPL. NOS.11179/2015.

(2.) Heard. For the reasons stated in the application and in the interest of justice, present application is allowed. Delay in filing the present petition is condoned. Let writ petition be taken on record.

(3.) Applications stand disposed of. W.P.(C) 6152/2015.

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UNION OF INDIA Vs. JAGDAMBA SINGH

Referred Judgements :-

JUDGEMENT

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