(1.) Cm APPL 17196/2015
(2.) Application stands disposed of.
(3.) Aggrieved by the order dated 29.05.2015 passed by the Central Administrative Tribunal(hereinafter referred to for short as 'the Tribunal') by which OA filed by the petitioner was dismissed, the present writ petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN