MANU KUMAR AND ORS. Vs. DELHI DEVELOPMENT AUTHORITY

JUDGEMENT

(1.) OA No. 313/2014

(2.) THIS appeal is filed seeking to impugn the order dated 01.12.2014 passed by the Joint Registrar.

(3.) ON 26.07.2013, a statement was made before the Joint Registrar by the said Mr. S.K. Jain that certain documents of the plaintiffs have been admitted without comparing the same with the documents on record. Time was sought to file a fresh affidavit of admission/denial. Liberty was granted to file a fresh affidavit by the Joint Registrar.