(1.) CM APPL 14470/2015
(2.) Application stands disposed of.
(3.) The petitioner is aggrieved by the order passed by the Central Administrative Tribunal (hereinafter referred to as "CAT") dated 11.12.2014. Respondent no.1 herein had approached the Tribunal seeking the following reliefs:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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