(1.) IA No. 16872/2014.
(2.) THE present application is filed by the plaintiff for permission to lease out a portion of property i.e. basement, ground and second floor of A -24, Kailash Colony, New Delhi.
(3.) THE suit is filed by the plaintiff seeking the following reliefs: -
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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