LAWS(DLH)-2015-12-51

RAM NIWAS GUPTA AND ORS. Vs. MCD

Decided On December 08, 2015
Ram Niwas Gupta And Ors. Appellant
V/S
MCD Respondents

JUDGEMENT

(1.) The factual backdrop leading to the filing of the above captioned intra-court appeal is that Mr.Ram Niwas Gupta, appellant No.1 and Mr.Syed Ahmed, appellant No.2 were appointed to the post of Junior Engineer in the erstwhile Municipal Corporation of Delhi (hereinafter referred to as the MCD) on November 30, 1960 and April 10, 1961 respectively.

(2.) In the year 1970 the hierarchical structure of posts in the Engineering Department of the MCD was as under:- <FRM>JUDGEMENT_51_LAWS(DLH)12_2015.html</FRM>

(3.) On June 27, 1970 the MCD framed Recruitment Rules for its Engineering Services Department, the salient features whereof were as under:-