LAWS(DLH)-2015-7-403

NAVEEN SAGGI Vs. PREM LATA VERMA

Decided On July 06, 2015
Naveen Saggi Appellant
V/S
Prem Lata Verma Respondents

JUDGEMENT

(1.) CM No. 11336/2015 (Condonation of Delay)

(2.) For the reasons given therein, the application is allowed and the delay is condoned.

(3.) Allowed subject to just exceptions.