LAWS(DLH)-2015-5-414

COURT ON ITS OWN MOTION Vs. STATE

Decided On May 14, 2015
COURT ON ITS OWN MOTION Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) C.M. Appl. No. 5611/2015 (Exemption)

(2.) EXEMPTION allowed subject to just exceptions.

(3.) NOTICE .