HDFC BANK LIMITED Vs. MOHD SHAFEEQ

JUDGEMENT

(1.) CM No. 11937/2015 (Exemption) Allowed subject to just exceptions. CM No. 11938/2015 (Condonation of delay)

(2.) This is an application seeking condonation of delay of 3 days in filing the appeal. For the reasons given therein the application is allowed and the delay is condoned.

(3.) Application stands disposed of. RFA 441/2015