(1.) Issue notice to the respondents.
(2.) Mr. Nijhawan accepts notice on behalf of the respondents.
(3.) In view of the order that I propose to pass, at this stage, no counter affidavit is required to be filed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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