GULZAR AHMAD Vs. P K GUPTA & ORS

JUDGEMENT

(1.) Vide the present petition, petitioner seeks directions thereby initiating contempt proceedings against the respondents for wilful disobedience of order dated 25.02.2008 passed in W.P.(C) 7089/2007 and order dated 09.09.2008 passed in LPA No. 129/2008.

(2.) Vide order dated 25.02.2008, order passed by the MCD on 29.06.2007 was set aside and the respondent / MCD was directed to seal the premises no. 6342-6343/XI, Quresh Nagar, Qusabpura, Sadar Bazar, Delhi.

(3.) Being aggrieved by the aforesaid order, Naseem Pathaan (now deceased) filed an LPA no. 129/2008. Same was disposed of vide order dated 09.09.2008, wherein it was recorded as under: