NEW DELHI MUNICIPAL COUNCIL Vs. PROMINENT HOTELS LIMITED

Referred Judgements :-

SHEPHERD HOMES LTD. V. SANDHAM [REFERRED TO]
HERRINGTON V. BRITISH RAILWAYS BOARD [REFERRED TO]
STATE OF MADHYA PRADESH V. ABDUL RAHIM KHAN [REFERRED TO]
CYRIL D'SOUZA V. PONKRA MUGERA [REFERRED TO]
STATE OF GUJARAT V. SECRETARY,LABOUR SOCIAL WELFARE AND TRIBUNAL DEVELOPMENT DEPTT. SACHIVALAYA [REFERRED TO]
DOMINION OF INDIA V. SOHAN LAL [REFERRED TO]
KIRAN SINGH VS. CHAMAN PASWAN [REFERRED TO]
EAST INDIA COMMERCIAL CO LIMITED CALCUTTA VS. COLLECTOR OF CUSTOMS CALCUTTA [REFERRED TO]
C BEEPATHLIMA VS. VELASURI SHANKARANARAYANA KADAMBOLITHAYA [REFERRED TO]
MAKHANLAL WAZA VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
SHAMSHER SINGH VS. RAJINDER PRASHAD [REFERRED TO]
PREMIER AUTOMOBILES LIMITED AUTOMATIC ELECTRIC PVT LIMITED VS. KAMLEKAR SHANTARAM WADKE OF BOMBAY :ENGINEERING MAZDOOR SABHA [REFERRED TO]
JASRAJ INDER SJNGH VS. HEMRAJ MULTANCHAND [REFERRED TO]
RADHAKRISHNA AGARWAL VS. STATE OF BIHAR [REFERRED TO]
T ARIVANDANDAM VS. T V SATYAPAL [REFERRED TO]
RAM SARUP GUPTA VS. BISHUN NARAIN INTER COLLEGE [REFERRED TO]
UNION CARBIDE CORPORATION VS. UNION OF INDIA ANA SWASTHYA KENDRA BHOPAL M P ZAHREELI GAS KAND SANGHARSH MORCHA BHOPAL [REFERRED TO]
MOHANLALSHAMJISONI VS. UNION OF INDIA [REFERRED TO]
S P CHENGALVARAYA NAIDU VS. JAGANNATH [REFERRED TO]
ASSISTANT EXCISE COMMISSIONER VS. ISSAC PETER [REFERRED TO]
CHANDRA SHASHI VS. ANIL KUMAR VERMA [REFERRED TO]
DHANANJAY SHARMA VS. STATE OF HARYANA [REFERRED TO]
AFZAL VS. STATE OF HARYANA [REFERRED TO]
RITA MARKANDEY VS. SURJIT SINGH ARORA [REFERRED TO]
MURRAY AND COMPANY VS. ASHOK KR NEWATIA [REFERRED TO]
SWARAN SINGH VS. STATE OF PANJAB [REFERRED TO]
PADMASUNDARA RAO DEAD VS. STATE OF TAMIL NADU [REFERRED TO]
BHARAT PETROLEUM CORPORATION LIMITED VS. N R VAIRAMANI [REFERRED TO]
HARSHAD CHIMAN LAL MODI VS. D L F UNIVERSAL LTD [REFERRED TO]
ZAHIRA HABIBULLAH SHEIKH VS. STATE OF GUJARAT [REFERRED TO]
T N GODAVARMAN THIRUMULPAD VS. ASHOK KHOT [REFERRED TO]
HASHAM ABBAS SAYYAD VS. USMAN ABBAS SAYYAD [REFERRED TO]
A V PAPAYYA SASTRY VS. GOVERNMENT OF A P [REFERRED TO]
AGGARWAL AND MODI ENTERPRISES PVT LTD VS. NEW DELHI MUNICIPAL COUNCIL [REFERRED TO]
HIMANSHU SINGH SABHARWAL VS. STATE OF M P [REFERRED TO]
OFFICIAL LIQUIDATOR VS. DAYANAND [REFERRED TO]
DALIP SINGH VS. STATE OF U P [REFERRED TO]
MUMBAI INTERNATIONAL AIRPORT PVT LTD VS. GOLDEN CHARIOT AIRPORT [REFERRED TO]
BHARTI CELLULAR LIMITED VS. UNION OF INDIA [REFERRED TO]
RAMRAMESHWARI DEVI VS. NIRMALA DEVI [REFERRED TO]
MANINDERJIT SINGH BITTA VS. UNION OF INDIA [REFERRED TO]
MARIA MARGARIDA SEQUERIA FERNANDES VS. ERASMO JACK DE SEQUERIA DEAD THROUGH L RS [REFERRED TO]
UNION OF INDIA VS. IBRAHIM UDDIN [REFERRED TO]
PADMAWATI V. HARIJAN SEWAK SANGH [REFERRED TO]
RATLAM STRAW BOARD MILLS PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]
MAHANT PURUSHOTTAM DASS VS. HAR NARAIN [REFERRED TO]
RAMPUR DISTILLERY AND CHEMICALS COMPANY LIMITED VS. UNION OF INDIA [REFERRED TO]
C J INTERNATIONAL HOTELS LIMITED VS. NEW DELHI MUNICIPAL CORPORATION [REFERRED TO]
MAHARAJI EDUCATIONAL TRUST VS. PUNJAB AND SIND BANK [REFERRED TO]
SATYENDRA SINGH VS. GULAB SINGH [REFERRED TO]
RATI RAM VS. D.C.M. SHRORAM CONSOLIDATD LTD [REFERRED TO]
PUNJAB NATIONAL BANK VS. VIRENDRA PRAKASH [REFERRED TO]
RAJEEV KUMAR VS. STATE OF U P [REFERRED TO]
M F DESOUZA VS. CHILDRENS EDUCATION UPLIFT SOCIETY [REFERRED TO]
VIDYADHAR GOVIND PATWARDHAN VS. ARAVIND SHREEDHAR GHATPANDE [REFERRED TO]
VIJAY ENTERPRISES VS. GOPINATH MAHADE KOLI [REFERRED TO]
MOHAMMED AJMAL MOHAMMAD AMIR KASAB @ ABU MUJAHID VS. STATE OF MAHARASHTRA [REFERRED TO]
PRIYA GUPTA VS. ADDL. SECY. MINISTRY OF HEALTH & FAMILY WELFARE [REFERRED TO]
TRACK INNOVATIONS INDIA PVT. LTD VS. UNION OF INDIA [REFERRED TO]
SUBRATA ROY SAHARA VS. UNION OF INDIA [REFERRED TO]
PADMAWATI AND ORS. VS. HARIJAN SEWAK SANGH [REFERRED TO]
BHAGWAUNA AND OTHERS VS. SHEIKH ANWARUZZAMAN AND OTHERS [REFERRED TO]