(1.) Issue notice.
(2.) Mr.Rohit Madan, Advocate accepts notice on behalf of the Revenue.
(3.) With the consent of the parties, matter is finally heard.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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