(1.) Cm APPL. 30728/2015
(2.) Heard. For the reasons stated in the application and in the interest of justice, present application is allowed. Delay in filing the present appeal is condoned. Let appeal be taken on record.
(3.) Application stands disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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