(1.) CM No. 5946/2015 (Exemption)
(2.) ISSUE notice.
(3.) MR . Rajesh Kumar, Standing Counsel accepts notice on behalf of respondent No.1 and Mr. Arvind Kumar Verma, Advocate accepts notice on behalf of the respondent Nos.2 and 3.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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