REGENT COMPUTRONICS PVT. LTD.

Commissioner Of Income Tax -Vi Appellant

V/S

UNITECH LTD. Respondents

Referred Judgements :-

COMMISSIONER OF INCOME TAX SILIGURI VS. SHELCON PROPERTYIES LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. CONTIMETERS ELECTRICALS PVT. LTD. [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. INTEGRATED DATABASES INDIA LTD. [REFERRED TO]

JUDGEMENT

(1.) CM No. 6678/2015 (Delay in refiling)

(2.) The application stands disposed of.

(3.) This is an Appeal by the Revenue against the order dated 18th December, 2013 passed by the Income Tax Appellate Tribunal ('ITAT') in ITA No. 1014/Del/2012 for the Assessment Year (AY) 2008 -09.

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COMMISSIONER OF INCOME TAX-VI Vs. UNITECH LTD.

Referred Judgements :-

JUDGEMENT

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