SAURABH & ANR Vs. STATE

JUDGEMENT

(1.) Crl.M.A.12759/2015

(2.) The petitioners are present. The parents of petitioner No.2 (Roshni) are also present in the Court.

(3.) This Court interacted with petitioners, especially petitioner No.2, in presence of the respective counsels for the parties and Ms.Nandita Rao, Additional Standing Counsel.